Custom, Excise & Service Tax Tribunal
Chandrakumar Asera And 4 Others vs Commissioner Of Gst&Amp;Cce(Chennai ... on 18 December, 2019
IN THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
CHENNAI
REGIONAL BENCH - COURT NO. I
Defective Diary No. 415222019
S/Shri/Smt. : Appellant
(1) Chandrakumar Asera
(2) Shivkumar Asera;
(3) Janaki Devi Asera;
(4) Brij Mohan Asera and
(5) Prathibha Asera
New No. 35 (Old No. 17), Kannadasan Salai,
T. Nagar, West Mambalam,
Chennai - 600 033
VERSUS
The Commissioner of G.S.T. and Central Excise : Respondent
Chennai North Commissionerate, 26/1, Mahatma Gandhi Road, Nungambakkam, Chennai - 600 034.
APPEARANCE:
Shri. D. Balakrishnan, Representative for the Appellant Shri. M .Jagan Babu, Authorized Representative (A.R.) for the Respondent CORAM:
HON'BLE MR. P. DINESHA, MEMBER (JUDICIAL) DEFECT MISC. ORDER NO. 40756 / 2019 DATE OF HEARING: 18.12.2019 DATE OF DECISION: 18.12.2019 Shri. D. Balakrishnan, Representative of the appellant, reports compliance.
2. The compliance by the appellant is taken on record. Registry is directed to number and list the appeal for hearing in regular course.
(Dictated and pronounced in open court) Sd/-
(P. DINESHA) MEMBER (JUDICIAL) Sdd