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State of Rajasthan - Section

Section 12 in Jodhpur Development Authority Act, 2009

12. Provision for inviting government and local Authority officers to assist for advice.

- The Authority, the Executive Committee, the Jodhpur Development Commissioner or a Functional Board may invite any officer of the State Government or local authority or other authority or any person to attend its meeting or meetings as a special or permanent invited for the purpose of assisting or advising it on any matter or; matters. The officers or the persons so invited may take part in the proceedings, but shall have no right to vote.CHAPTER-III Constitution of Functional Boards