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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(4) in The Rajasthan Municipalities (Election) Rules, 1994

(4)If after the counting of the votes is completed, an equality of votes is found between any candidate and the addition of one vote will entitle any of those candidate to be declared elected, the Returning Officer shall forthwith decide between those candidate by lot and proceed as if the candidate on whom the lot falls had received an additional vote.