Punjab-Haryana High Court
Ramesh Kumar vs Chuni Lal Since Deceased Through His ... on 9 July, 2019
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
Sr. No.113
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-15032-2019
Date of decision:09.07.2019
Ramesh Kumar Peeploda
...... Petitioner
versus
Chunni Lal since deceased through his LRs and others
.......Respondents
Coram: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present: Mr. Vishal Yadav, Advocate
for the petitioner.
Rajbir Sehrawat, J(Oral)
Learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
9th July, 2019 [RAJBIR SEHRAWAT]
Shivani Kaushik JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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