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State of Gujarat - Section

Section 7 in Saurashtra University (Amendment) Act, 1968

7. Amendment of section 11 of Guj. 39 of 1965.- In section 11 of the principal Act, in sub-section (1), for the words, "The Vice-Chancellor" the words, figures and letter "Subject to the provisions of section 12A, the Vice-Chancellor" shall be substituted.