Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(f) in The Punjab Land Revenue Rules (f)[ services rendered by himself or by his family in the national movements to secure freedom of India.] [Added by Punjab Government notification No. 7881-R-53/1010, dated the 8th May, 1954.]
