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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Puducherry - Subsection

Section 48(3) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(3)Value for the purpose of determining the jurisdiction of Courts shall be the amount of the debt, or the sum of money or the market value of other property to which the suit relates.