Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(p) in Rajasthan Factories Rules, 1951

(p)For every building or structure used for storage only, and every section thereof considered separately, shall have access to at least one escape so arranged and located as to provide a suitable means of escape for any person employed therein and in any such room wherein more than 10 persons at least two separate means of exits shall be available as remote from each other as practicable.