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[Cites 0, Cited by 0] [Section 112(7)] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(7)(e) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(e)Where the court decides to admit a document subject to objection, the Court shall make an endorsement to that effect on the document and given an Exhibit Number.