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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(1)(a) in The Punjab Municipal Act, 1999

(a)to produce any record, correspondence, plan or other document, which is in his possession or under his control as the Chief Officer or which is recorded or filed in his office or in the office of any other officer of the Municipality; and