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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in Bar Council Of India Rules

(1)The notice and agenda for the first meeting of the State Council held after the election of its members on the expiry of the term of its members elected at the previous election under section 8 of the Act may include thee lection of a member of the State Council to the Council under section 4(1)(c)of the Act.