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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(iii) in Instructions Relating to Liquor

(iii)Capacity and tare to be painted on casks or drums, wire and lead seals to be provided by contractor. - The contractor or distiller must paint on the end of the drum or the cask the capacity and tare. The capacity must be ascertained to within a quarter of a gallon. The greatest care must be taken to see that these figures are accurately marked on each drum and cask. The plugs of the apertures of these drums must be secured with wire and lead seals marked A.E. The wire and blank lead seals are to be supplied by the contractors.