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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(5)(b) in Tamil Nadu Fire Service Rules, 1990

(b)He shall also supervise and control the fire stations in the Division under the directions of the Divisional Fire Officer and attend fire calls responded to by the station where he is available on duty. He shall scrutinise copies of General Diaries received from fire stations and the weekly diaries received from the Station Fire Officers and bring to the notice of the Divisional Fire Officer any defect, irregularity or point of interest or importance noticed in them. He shall also attend to any other duty that may be specifically assigned by the Divisional Fire Officer, such as visit to fire stations, inspection of Government building, places of public resort, trades involving risks from fire, etc. Whenever he makes any inspection under the orders of the Divisional Fire Officer, he shall send a report to such Divisional Fire Officer.