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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2) in Gujarat Rural Debtors' Relief Act, 1976

(2)Except as provided in sub-section (1), the other provisions of the Code of Criminal Procedure, 1973, shall, so far as may be applicable, apply to such search or seizure as they apply to any search or seizure made under the provisions of the said Code, (2 of 1974).