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State of Odisha - Section

Section 112 in Orissa Municipal Act, 1950

112. The State Government to prescribe minimum closing balance.

- The State Government may prescribe -
(a)the minimum closing balance to be maintained by a Municipality,
(b)the minimum expenditure to be incurred by a Municipality on public works, medical and public health,
(c)the statements, accounts and reports to be submitted to the State Government.