Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(iii) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (iii)is guilty of misconduct which in the opinion of the Government or the Board as the case may be, renders him unfit to continue as member; or
