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[Cites 0, Cited by 0] [Section 362] [Entire Act]

State of Haryana - Subsection

Section 362(2) in Punjab Jail Manual

(2)Spare articles of clothing for sale shall be maintained at each Headquarters Jail and spare buttons and letters for sale at all jails. Any article purchased to replace one lost or unserviceable shall be marked with the purchaser's number and the date on which the last free issue of a similar article was made to him, it shall become his private property when the period of issue of the article of which the substitute it is, expires.Note :- Two complete drill suits, together with the other articles of uniform issued, are to be submitted for inspection.