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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)Normal office hours shall be fixed by the Chairman, for all employees, but in case it becomes necessary, employees shall have to work beyond office hours provided, however, employees who are detained after normal office hours under written orders of the Secretary shall be entitled to overtime allowance at such rates and subject to such conditions as may be determined by the Executive Council, from time to time.