Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 16 July, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.13 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
(Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court of Karnataka at
Bengaluru)
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 50733/2019 - INTERVENTION APPLICATION, IA No. 89160/2021 -
INTERVENTION APPLICATION AND IA No. 107869/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-07-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Nikhil Nayyar, Sr. Adv.
Ms. Charu Ambwani, AOR
Mr. Devashish Chauhan, Adv.
Mr. Naveen Hegde, Adv.
Ms. Neha Agarwal, Adv.
Ms. Madhura Mohan Nikalje, Adv.
Mr. Tushar Tyagi, Adv.
For Respondent(s) Mr. Mukesh Kumar Maroria, AOR
Mr. G.S. Makker, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Veer Vikrant Singh, Adv.
Mr. Raman Yadav, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Naveen Kumar, AOR
Mr. Nitesh Bhandari, Adv.
Ms. Stuti Bisht, Adv.
Mr. Shourajeet Chakravarty, Adv.
Mr. Prabhat Kumar Rai, Adv.
Ms. Aprajita Bhardwaj, Adv.
Signature Not Verified
Mr. Maitreya, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2024.07.18
Ms. K. Tanushri Rao, Adv.
18:24:43 IST
Reason:
Mr. V.N. Raghupathy, AOR
1
Mr. Nagarkatti Kartik Uday, AOR
Mr. Vikas Mishra, Adv.
Mr. Sanidhya Kumar, Adv.
Mr. Ashutosh Dubey, AOR
Mrs. Rajshri Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Amit Kumar, Adv.
Mr. Manish Dhingra, Adv.
Mr. Gagandeep Singh Sachdeva, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Time is sought on behalf of the Union of India.
List on 22nd October, 2024.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2