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Chota Nagpur Division - Section

Section 36 in The Chota Nagpur Tenancy Rules, 1959

36. Field maps. -

A field map of every village shall be prepared; it shall show the boundaries of every field separately held, or of such plot of land as the instructions of the Board of Revenue for giving effect to these rules may lay down.III. Khanapuri, i.e. Preliminary Preparation of the Record