Madhya Pradesh High Court
Nahelal @ Nahlu vs The State Of Madhya Pradesh on 19 February, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-857-2018 (NAHELAL @ NAHLU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 19-02-2018 Mr. S.K. Tiwari, learned counsel for the applicant wants this application, as Criminal Appeal has also been filed in the above said case.
Under the circumstances, the application is dismissed as sh withdrawn.
e ad (ATUL SREEDHARAN) Pr JUDGE a hy ad a M of Digitally signed by rt ASHISH DATTA Date: 2018.02.19 ou 12:50:17 +05'30' C h ig H