Himachal Pradesh High Court
Balbir Singh vs . M.C. Shimla on 4 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
Balbir Singh vs. M.C. Shimla .
CWP No. 3428/20224.7.2022 Present: Mr. Sahil Thakur, Advocate, proxy counsel for the petitioner.
Ms. Reeta Thakur, Advocate, for the respondent.
CMP No. 6719/2022For the reasons stated in the application, delay in re-
filing the writ petition is condoned. The application stands disposed of.
CMP No. 6718/2022Allowed and disposed of.
CWP No. 3428/2022Notice. Ms. Reeta Thakur, Advocate, appears and waives service of notice on behalf of the respondent. Reply within six weeks. List on 22.8.2022.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 4.7.2022 (pankaj) ::: Downloaded on - 04/07/2022 20:05:04 :::CIS