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[Section 3]
[Entire Act]
State of Punjab - Subsection
Section 3(3) in The Punjab State Council for Agricultural Education Act, 2017
| (i) The Financial Commissioner (Development)/Additional Chief Secretary (Development) to Government ofPunjab, Department of Agriculture; | : | Chairperson |
| (ii) The Vice-Chancellor of the PunjabAgricultural University; | : | Vice-Chairperson |
| (iii) The Secretary to Government of Punjab,Department of Finance; | : | Ex-officio Member |
| (iv) One representative of Director General,Indian Council of Agricultural Research, New Delhi; | : | Ex-officio Member |
| (v) Any one Vice-Chancellor, from a State fundedUniversity or a private University of Punjab or hisrepresentative not below the rank of Registrar, Dean or Directorto be nominated by the Government ; | : | Ex-officio Member |
| (vi) Any one of the Dean, Postgraduate Studies;Dean, College of Agriculture; College of Agricultural Engineeringand Technology; and College of Home Science of the PunjabAgricultural University, to be nominated by the Government; | : | Ex-officio Member |
| (vii) Any one of the Director of Agriculture,the Director of Horticulture, the Chief Conservator of Soil ofthe Government of Punjab; | : | Ex-officio Member |
| (viii) Two eminent agricultural scientists :Member to be nominated by the Government; | ||
| (ix) One agricultural entrepreneur from industry(agriculture machinery or food processing industry) in the Stateof Punjab to be nominated by the Government; | : | Member |
| (x) A full time Member-Secretary, to beappointed by the Government. | : | Member-Secretary. |