Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 27 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 & CO.APPLs. 1864/2011, 3176/2016
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. D. Bhattacharya advocate for OL.
(M: 9899814806)
Mr. Naveen, Adv.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.09.2023
1. This hearing has been done through hybrid mode.
2. List on 19th December, 2023.
PRATHIBA M. SINGH, J SEPTEMBER 27, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:41:07