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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 27 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~C10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CO.PET. 292/2004 & CO.APPLs. 1864/2011, 3176/2016
                                                PACIFIC CONVERGENCE CORPN. LTD.                                                  ..... Petitioner
                                                             Through:
                                                             versus

                                                DATA ACCESS (INDIA) LTD.                  ..... Respondent
                                                               Through: Mr. D. Bhattacharya advocate for OL.
                                                                        (M: 9899814806)
                                                                        Mr. Naveen, Adv.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 27.09.2023

1. This hearing has been done through hybrid mode.

2. List on 19th December, 2023.

PRATHIBA M. SINGH, J SEPTEMBER 27, 2023/dk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:41:07