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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

State of Maharashtra - Subsection

Section 313(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)a situation has arisen in which the administration of the Council cannot be carried out in accordance with the provisions of this Act, or