Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of Punjab - Subsection Section 168(iv) in The Punjab Motor Vehicles Rules, 1989 (iv)have floor board not more than 550 milimetres above the surface on which the auto-rickshaw stand;
