Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7A(7) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982

(7)Every case brought before the Special Tribunal shall be disposed of finally by the Special Tribunal, as far as possible, within a period of six months from the date of its having been brought before it.