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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(11) in The Punjab School Education Board Business Regulations

(11)The Chairman, or in his absence the Vice-Chairman, shall preside at every meeting of the Board provided that if the Vice-Chairman is also absent, the members present at a meeting shall elect from amongst themselves a member to preside at that meeting.