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[Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(6)(c) in Tamil Nadu Pension Rules, 1978

(c)The provisions of sub-rules(5),(7) and (8) of foe rule 48 shall apply in respect of nominations made under this sub-rule.