Himachal Pradesh High Court
Fourlane Visthapit And Prabahavit ... vs State Of Himachal Pradesh And Others on 17 March, 2023
Bench: Sabina, Satyen Vaidya
1 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA Civil Writ Petition No.1202 of 2023 Date of Decision : 17th March, 2023 .
Fourlane Visthapit and Prabahavit Samiti ...... Petitioner Versus State of Himachal Pradesh and others ......Respondents Coram:
The Hon'ble Ms. Justice Sabina, Acting Chief Justice The Hon'ble Mr. Justice Satyen Vaidya, Judge. Whether approved for reporting?1 For the Petitioner : Mr. Umesh Kanwar, Advocate.
For the Respondents : Mr. Sidharth Jhalta, Deputy Advocate General, for
r the State.
Sabina, Acting Chief Justice (oral) Learned counsel for the petitioner submits that he may be permitted to withdraw the petition, to enable the petitioner to file a fresh one, by giving better particulars.
2. Ordered accordingly.
Pending miscellaneous application(s), if any, shall also stand disposed of.
( Sabina ) Acting Chief Justice ( Satyen Vaidya) Judge March 17, 2023 (ks) 1 Whether reporters of Local Papers may be allowed to see the judgment?
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