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Himachal Pradesh High Court

Fourlane Visthapit And Prabahavit ... vs State Of Himachal Pradesh And Others on 17 March, 2023

Bench: Sabina, Satyen Vaidya

1 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA Civil Writ Petition No.1202 of 2023 Date of Decision : 17th March, 2023 .

Fourlane Visthapit and Prabahavit Samiti ...... Petitioner Versus State of Himachal Pradesh and others ......Respondents Coram:

The Hon'ble Ms. Justice Sabina, Acting Chief Justice The Hon'ble Mr. Justice Satyen Vaidya, Judge. Whether approved for reporting?1 For the Petitioner : Mr. Umesh Kanwar, Advocate.
    For the Respondents :            Mr. Sidharth Jhalta, Deputy Advocate General, for
                        r            the State.
Sabina, Acting Chief Justice (oral) Learned counsel for the petitioner submits that he may be permitted to withdraw the petition, to enable the petitioner to file a fresh one, by giving better particulars.

2. Ordered accordingly.

Pending miscellaneous application(s), if any, shall also stand disposed of.

( Sabina ) Acting Chief Justice ( Satyen Vaidya) Judge March 17, 2023 (ks) 1 Whether reporters of Local Papers may be allowed to see the judgment?

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