Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Cinemas (Regulation) Rules, 1964 7. Licences, whether annual or temporary, shall be in Form 'A' and shall be subject to the conditions and restrictions set forth therein and to the provisions contained in these rules.
