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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(25) in The Explosives Rules, 2008

(25)"fireworks composition" means any chemical compound or mechanically mixed preparation of an explosive or inflammable substance that is used for the purpose of making manufactured fireworks and is not included in any other Class of explosives, and includes any star or coloured fire composition;