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[Cites 0, Cited by 1] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(a) in Gujarat Prohibition Act, 1949

(a)which [*] [The word 'Commends' was deleted, by Bombay 26 of 1952, Section 6.] solicits the use of or offers any intoxicant or hemp;