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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Central Reserve Police Force Rules, 1955

(2)The appointing authority may refuse to permit a member of the Force to resign if any emergency has been declared in the country either due to internal disturbances or external aggression.
(e)The appointing authority may give substantive status to such members of the Force as are found suitable in all respect.