Delhi High Court - Orders
Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 11 November, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10579/2019
RAYS POWER EXPERTS PVT. LTD. ..... Petitioner
Through: None.
versus
NEW DELHI MUNICIPAL CORPORATION .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 11.11.2020 The hearing was conducted through physical court. CM APPL. 22808/2020 (by petr. for seeking urgent listing) 1 An intimation has been received by the Court Master from Ms. Ritika Singhal, the learned counsel for the petitioner and Mr. Tushar Sannu, the learned ASC for the Corporation that they would like to be heard through video conferencing.
2 As requested, list on 16.02.2021, for hearing in virtual mode. 3 The order be uploaded on the website forthwith.
NAJMI WAZIRI, J NOVEMBER 11, 2020 RW Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:12.11.2020 14:21:13