Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 27 in Arunachal Pradesh Fire and Emergency Services Act, 1991 27. Police officers to aid. - It shall be the duty of police officers of all ranks to aid the members of the force in the execution of their duties under the Act.
