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[Cites 0, Cited by 0] [Section 180(18)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(18)(a) in The Punjab Panchayati Raj Act, 1994

(a)extension of educational facilities to the Scheduled Castes, and Backward Classes by giving scholarships, stipends, boarding, grants and the grants for the purchase of books and other accessories ;