Supreme Court - Daily Orders
Parshvanath Charitable Trust Through ... vs All India Council For Technical ... on 8 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.30, 30.1 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 62033/2017 in M.A. No. 391/2017 In C.A. Mo. 9048/2012
PARSHVANATH CHARITABLE TRUST & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
(FOR extension of time)
WITH
IA 64393/2017,64397/2017 in MA 430/2017 in C.A. No. 9048/2012 (IX)
(For intervention/impleamdent, directions)
Date : 08-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Subramonium Prasad, sr. Adv.
Mr. Maitreyee Mishra, Adv.
Mr. K.V. Vijayakumar, AOR
Mr.Nishant Ramakantrao Katneshwarkar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The applications are allowed.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer [ Signed order is placed on the file ] Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.08.09 17:19:41 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION I.A. NO. 62033 OF 2017 IN M.A. NO. 391 OF 2017 AND I.A. NO. 64393 OF 2017 WITH I.A. NO. 64397 OF 2017 IN M.A. NO. 430 OF 2017 IN CIVIL APPEAL NO. 9048 OF 2012 PARSHVANATH CHARITABLE TRUST & ORS./SECRETARY, T.N. ENGINEERING ADMISSIONS,ANNA UNIVERSITY,CHENNAI APPELLANT(S)/APPLICANT(S) VERSUS ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. RESPONDENT(S) O R D E R Application for impleadment is allowed.
The time to complete the process of admission/counselling is extended till 31st August, 2017.
The applications are allowed accordingly.
..................J. [ S.A. BOBDE ] ...................J. [ L.NAGESWARA RAO ] NEW DELHI, AUGUST 08,2017.