Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttarakhand - Subsection Section 18(2) in Uttarakhand Open University Act, 2005 (2)The constitution of the Academic Council and the term of office of its members shall be such as may be prescribed by the Statutes.
