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[Cites 0, Cited by 0] [Section 607C(1)] [Section 607C] [Entire Act]

State of Telangana - Subsection

Section 607C(1)(e) in Greater Hyderabad Municipal Corporation Act, 1955

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.