Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(1)(a) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station; and