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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(b) in The Police Act, Svt. 1983 [Jammu and Kashmir]

(b)fix the amount of compensation to be paid to such persons and the manner in which it is to be distributed among them; and