Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 1 in Kerala Buildings Tax Act, 1961 1. Short title, extent and commencement. (1)This Act may be called the Kerala Buildings Tax Act, 1961.(2)It extends to the whole of the State of Kerala.(3)It shall be deemed to have come into force with effect on and from the 2nd day of march, 1961.
