Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Parmeshwari Sinha & Ors. vs The State Of Bihar Through Vigilance on 2 December, 2016

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Criminal Appeal (SJ) No.405 of 2016
                      ======================================================
                      Parmeshwari Sinha & Ors.
                                                                           .... .... Appellant/s
                                                       Versus
                      The State of Bihar Through Vigilance
                                                                          .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Appellant/s     :   Mr. Parijat Saurav, Advocate
                      For the Respondent/s      : Mr. Ramakant Sharma(L.O.I/C Vig.)
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                      SHARAN SINGH
                      ORAL ORDER

7        02-12-2016

In view of the order dated 25.10.2016, let the matter be listed before appropriate Bench after obtaining necessary orders from Hon'ble the Chief Justice.

(Chakradhari Sharan Singh, J) Vats/-

    U        T