Patna High Court - Orders
Parmeshwari Sinha & Ors. vs The State Of Bihar Through Vigilance on 2 December, 2016
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Appeal (SJ) No.405 of 2016
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Parmeshwari Sinha & Ors.
.... .... Appellant/s
Versus
The State of Bihar Through Vigilance
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Parijat Saurav, Advocate
For the Respondent/s : Mr. Ramakant Sharma(L.O.I/C Vig.)
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
7 02-12-2016In view of the order dated 25.10.2016, let the matter be listed before appropriate Bench after obtaining necessary orders from Hon'ble the Chief Justice.
(Chakradhari Sharan Singh, J) Vats/-
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