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[Section 21]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 21(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015
| (i) | the Director | - Chairperson |
| (ii) | the Dean of the Institute | - Member-Secretary |
| (iii) | all Heads of teaching departments | - Members |