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State of Madhya Pradesh - Section

Section 1 in The Chit Funds (Madhya Pradesh) Rules, 1984

1. Short title.

- (i) These rules may be called The Chit Funds (Madhya Pradesh) Rules, 1984.
(ii)They shall come into force from 1st July, 1986 of their publication in "Madhya Pradesh Rajpatra".