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State of Rajasthan - Section

Section 53 in The Rajasthan Municipalities Accounts Rules, 1963

53. No payment without entry in Stock Register.

- Before a bill is passed for payment, the officer concerned shall see that the articles billed for have been entered in the appropriate stock book or the property register, as the case may be and that a reference to the entry in the register is quoted in the bill. The officer passing the payment order shall be responsible to see that this rule is carried out.