Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(2)(k) in The Maharashtra State Board of Technical Education Act, 1997

(k)the constitution of provident fund for the benefit of the said officers and servants of the Board;