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[Cites 0, Cited by 18] [Entire Act]

State of Maharashtra - Section

Section 57 in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

57. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or purported to be done by or under this Act.