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[Entire Act]
State of Tamilnadu - Section
Section 4 in Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996
4. Repeals.
| 1 | Thiru Kundrakudi Athena Karthar, ThavathiruPon-nambala Adigalar | Kundrakudi |
| 2 | Thiruppananthal Madadhipathy, ThavathiruMuthu-kumaraswamy Thambiran | Thiruppananthal |
| 3 | Thiru Thiruvavaduthurai AthenaKarthar,Thavathiru Sivaprakasa Pandara Sannathi | Thiruvavaduthurai |
| 4 | Shrimath Andavan Swamygal | Srirangam |
| 5 | Thiru Santhalinga Ramaswamy Adigal | Perur |
| 6 | Thirumathi Soundaram Kailasam | Chennai |
| 7 | Thirumathi A.S. Ponnammal | Ex-MLA |
| 8 | Thiru Karumuthu-Kannan | Madurai |
| 9 | Thiru S.V Balasubramaniam | Bannariamman Sugar Mills Ltd. |